Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] State of Tamilnadu - Subsection Section 3(c) in Tamil Nadu Cooperative Sugar Mills Managerial Common Cadre System Rules, 2018 (c)common cadre Employees are liable for transfer to any of the sugar mills and they shall not be posted in their native districts.
