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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Gujarat - Subsection

Section 2(1) in Bachelor of Engineering and Technology, Bachelor of Pharmacy and Diploma in Pharmacy (Regulation of Admission and Payment of Fees) Rules, 2008

(1)In these rules, unless the context otherwise requires,–
(a)"Act" means the Gujarat Professional Technical Educational Colleges or Institutions (Regulation of Admission and Fixation of Fees) Act, 2007 (Guj. 2 of 2008);
(b)"Admission" for the purpose of these rules means admission of students in the Bachelor of Engineering and Technology and Bachelor of Pharmacy and Diploma in Pharmacy Courses;
(bb)"AIEEE" means All India Engineering Entrance Examination conducted by CBSE for the purpose of admissions to the professional courses.
(c)"Gujarat Board" means the Gujarat Secondary and Higher Secondary School Examination Board established under section 3 of the Gujarat Secondary and Higher Secondary School Board Act, 1972 (Guj.18 of 1973);
(d)"A-group" means the group comprises the subjects of Mathematics, Physics and Chemistry in the Science Stream of the Higher Secondary School Certificate Examination (Standard XII, 10+2 pattern);
(e)"AB-group" means the group comprises the subjects of Mathematics, Biology, Physics, and Chemistry in the Science Stream of the Higher Secondary School Certificate Examination (Standard XII, 10+2 pattern);
(f)"B-group" means the group comprises the subjects of Biology, Physics and Chemistry in the Science Stream of the Higher Secondary School Certificate Examination (Standard XII, 10+2 pattern);
(g)"Engineering and Pharmacy Courses" for the purposes of these rules, Engineering and Pharmacy Courses means the Bachelor of Engineering and Technology and Bachelor of Pharmacy and the Diploma in Pharmacy Courses, in the Professional Educational Colleges or Institutions of the State;
(h)"Gujarat Common Entrance Test (GUJCET)" means the common entrance test conducted by the Gujarat Board for the purpose of admissions to the professional courses;
(hh)"Help Centers" means the centre notified by Admission Committee for facilitation of the student for off campus online admission process",
(i)"Qualifying Examination" means the Higher Secondary School Certificate Examination, (Standard XII, 10+2 pattern) passed in the Science Stream or equivalent examination.
(j)"Website" means the official website of the admission committee to carry out off campus online admission process.