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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Gujarat - Subsection

Section 2(1)(b) in Bachelor of Engineering and Technology, Bachelor of Pharmacy and Diploma in Pharmacy (Regulation of Admission and Payment of Fees) Rules, 2008

(b)"Admission" for the purpose of these rules means admission of students in the Bachelor of Engineering and Technology and Bachelor of Pharmacy and Diploma in Pharmacy Courses;
(bb)"AIEEE" means All India Engineering Entrance Examination conducted by CBSE for the purpose of admissions to the professional courses.