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[Cites 0, Cited by 0] [Section 7(4)] [Section 7] [Entire Act]

State of Andhra Pradesh - Subsection

Section 7(4)(iii) in Andhra Pradesh Professional Educational Institutions (Regulation of Admissions of Engineering/Pharmacy Diploma holders into Under Graduate Professional courses through Common Entrance Test) Rules, 2006

(iii)The following reservations in admissions shall be applicable to University Colleges and Private Unaided Non-Minority Institutions offering Engineering (including Technology) and Pharmacy in accordance with the consensus arrived at between Private Unaided Non-Minority Institutions and the Government.