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[Cites 0, Cited by 0] [Section 7(7)] [Section 7] [Entire Act]

State of Rajasthan - Subsection

Section 7(7)(f) in The Rajasthan Homoeopathic Medicine Board (D.H.M.S.) Regulations, 1978

(f)The advantage of grace marks shall not be given to candidates taking a supplementary examination.