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[Cites 0, Cited by 0] [Section 20] [Entire Act]

State of Odisha - Subsection

Section 20(b) in Orissa Electrical/Mechanical/Telecommunication (Departmental and Professional Examination) Engineering Service Rules, 1957

(b)No Engineer shall be permitted to appear for the examination until he has undergone the training prescribed in Sub-rule (a) aforesaid and in addition, has been satisfactorily reported to by the Executive Engineer and the Superintending Engineer under whom he is serving with regard to his physical energy and efficiency in practical work and his capacity to manage his subordinates.