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State of Odisha - Section

Section 20 in Orissa Electrical/Mechanical/Telecommunication (Departmental and Professional Examination) Engineering Service Rules, 1957

20.

In the case of a first appointment an Engineer shall be employed in such a manner -
(a)as to afford him to gain experience of work necessary to enable him to pass the examination. He shall personally compile for one month the accounts of a sub-division including the checking of measurement books, preparation of bills, contract's ledgers and other sub-divisional registers and posting of day books. Thereafter he shall spend a period of at least fifteen days in a Divisional Office where with the assistance of the Accountant he shall compile the divisional accounts of at least one month.
(b)No Engineer shall be permitted to appear for the examination until he has undergone the training prescribed in Sub-rule (a) aforesaid and in addition, has been satisfactorily reported to by the Executive Engineer and the Superintending Engineer under whom he is serving with regard to his physical energy and efficiency in practical work and his capacity to manage his subordinates.
Note - A special report on the above points shall be submitted to the Chief Engineer when an Engineer applies for permission to appear in the examination.