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[Cites 0, Cited by 0] [Section 20] [Entire Act]

State of Andhra Pradesh - Subsection

Section 20(2) in Andhra Pradesh Para Medical Board Rules, 2006

(2)The Secretary or any officer authorized by the Board may enter into the premises of any recognized institutions to make any enquiry or inspection.Enclosures to G.O.Ms.No. 128, HM and FW (K2) Department, dated: 25-04-2007.Form - I(See Rule-12(1))ToThe Secretary, APPMB,Hyderabad.Sir,............S/o, D/o, W/o............... hereby request you to enter my name in the register of APPMB Technician) and arrange to issue Certificate of Registration for which I enclose the following documents: -