Bombay High Court
Mr Narendra S/O Chandrakant Modi vs The State Of Maharashtra And Ors on 27 January, 2020
Bench: S.C. Dharmadhikari, R. I. Chagla
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
WRIT PETITION STAMP NO. 27539 OF 2019
Dr. Urmila Kulkarni - Klae ....Petitioner
V/S
State Of Maharashtra Through Secretary Hihger ....Respondent
And Technical Education Dept. And Ors WITH WRIT PETITION NO. 8842 OF 2019 Uday S/o Prabhakar Jawale & Others ....Petitioner V/S The State Of Maharashtra & Others ....Respondent WITH WRIT PETITION NO. 792 OF 2019 Shivaji Vidyapeeth Sevak Sangh Thru Its ....Petitioner General Secretary V/S The State Of Maharashtra Through Its Principal ....Respondent Secretary And Ors.
WITH WRIT PETITION NO. 793 OF 2019 Yashwant Krishnaji Kulkarni And Ors. ....Petitioner V/S State Of Maharashtra Through The Secretary ....Respondent And Ors.
WITH Page 1/15 ::: Uploaded on - 27/01/2020 ::: Downloaded on - 28/01/2020 05:48:21 ::: WRIT PETITION NO. 1376 OF 2019 Dhiwar Sunil Kisan And Ors ....Petitioner V/S The State Of Maharashtra Thru Prin. Secretary, ....Respondent Mantralaya And Ors WITH PUBLIC INTEREST LITIGATION STAMP NO. 5919 OF 2019 Prof. Atul Govind Bagul And Anr. ....Petitioner V/S State Of Maharashtra And Ors. ....Respondent WITH WRIT PETITION NO. 8848 OF 2019 Mr Shakeel Ahmed S/o Mohd. Haneef Rampure ....Petitioner V/S The State Of Maharashtra And Ors ....Respondent WITH WRIT PETITION NO. 8871 OF 2019 Sanjay S/o Murlidhar Wagh ....Petitioner V/S The State Of Maharashtra Through Its Secretary ....Respondent To The Government And Others WITH WRIT PETITION NO. 8865 OF 2019 Vijayanand S/o Giridharrao Darbastwar ....Petitioner V/S The State Of Maharashtra Through Its Secretary Page 2/15 ::: Uploaded on - 27/01/2020 ::: Downloaded on - 28/01/2020 05:48:21 ::: To The Government And Others WITH WRIT PETITION NO. 8868 OF 2019 Nitin S/o Ramkrishna Kadu ....Petitioner V/S The State Of Maharashtra Through Its Secretary ....Respondent To The Government And Others WITH WRIT PETITION NO. 8856 OF 2019 Jagannath S/o Girjaba Adhav ....Petitioner V/S The State Of Maharashtra Through Its Secretary ....Respondent To The Government And Others WITH WRIT PETITION NO. 8855 OF 2019 Mr Mohammed Ali S/o Mr Iqbalali, ....Petitioner V/S The State Of Maharastra And Ors ....Respondent WITH WRIT PETITION NO. 8850 OF 2019 Sandeep S/o Suryakant Darbastwar ....Petitioner V/S The State Of Maharashtra Through Its Secretary ....Respondent And Others WITH WRIT PETITION NO. 8849 OF 2019....Respondent Page 3/15 ::: Uploaded on - 27/01/2020 ::: Downloaded on - 28/01/2020 05:48:21 ::: Anil S/o Mukundrao Jadhav ....Petitioner V/S The State Of Maharashtra Through Its Secretary ....Respondent And Others WITH WRIT PETITION NO. 8864 OF 2019 Mr Anil S/o Turakram Khamgaonkar ....Petitioner V/S The State Of Maharashtra And Ors ....Respondent WITH WRIT PETITION NO. 8863 OF 2019 Mir Mushtaq Ali S/o Shaukat Ali ....Petitioner V/S The State Of Maharashtra Through Its Secretary ....Respondent To The Government And Others WITH WRIT PETITION NO. 8870 OF 2019 Mr Appasaheb S/o Karbhari Bagul ....Petitioner V/S The State Of Maharashtra And Ors ....Respondent WITH WRIT PETITION NO. 8877 OF 2019 Mr Yogesh S/o Sahebrao Shinde ....Petitioner V/S The State Of Maharashtra And Ors ....Respondent WITH Page 4/15 ::: Uploaded on - 27/01/2020 ::: Downloaded on - 28/01/2020 05:48:21 ::: WRIT PETITION NO. 8859 OF 2019 Mr Narendra S/o Chandrakant Modi ....Petitioner V/S The State Of Maharashtra And Ors ....Respondent WITH WRIT PETITION NO. 8858 OF 2019 Shobha D/o Shripatrirao Kisve ....Petitioner V/S The State Of Maharashtra Through Its Secretary ....Respondent To The Government And Others WITH WRIT PETITION NO. 8860 OF 2019 Subhash S/o Dattatraya Mungikar ....Petitioner V/S The State Of Maharashtra Through Its Secretary ....Respondent To The Government And Others WITH WRIT PETITION NO. 8861 OF 2019 Mr Namdeo S/o Gangaram Gikwad ....Petitioner V/S The State Of Maharashtra ....Respondent WITH WRIT PETITION NO. 8866 OF 2019 Mr Sudarshan S/o Bharatdas Vaishnav ....Petitioner V/S The State Of Maharashtra And Ors ....Respondent Page 5/15 ::: Uploaded on - 27/01/2020 ::: Downloaded on - 28/01/2020 05:48:21 ::: WITH WRIT PETITION NO. 8862 OF 2019 Arvind S/o Raghunathrao Helwade ....Petitioner V/S The State Of Maharashtra Through Its Secretary ....Respondent To The Government And Others WITH WRIT PETITION NO. 8875 OF 2019 Mr Nandkumar S/o Ramrao Ankush ....Petitioner V/S The State Of Maharashtra And Ors ....Respondent WITH WRIT PETITION NO. 8874 OF 2019 Mr Dhanaji S/o Narayan Bakle ....Petitioner V/S The State Of Maharashtra And Ors ....Respondent WITH WRIT PETITION NO. 8873 OF 2019 Mr Kakaji S/o Laxman Kakde ....Petitioner V/S The State Of Maharashtra And Ors ....Respondent WITH WRIT PETITION NO. 8886 OF 2019 Mr Gangadhar S/o Hanmantrao Yepurwar ....Petitioner V/S The State Of Maharashtra And Ors ....Respondent Page 6/15 ::: Uploaded on - 27/01/2020 ::: Downloaded on - 28/01/2020 05:48:21 ::: WITH WRIT PETITION NO. 8887 OF 2019 Mr Dilip S/o Laxman Jadhav, ....Petitioner V/S The State Of Maharashtra And Ors ....Respondent WITH WRIT PETITION NO. 8883 OF 2019 Mr Deepak S/oramrao Jadhav ....Petitioner V/S The State Of Maharashtra And Ors ....Respondent WITH WRIT PETITION NO. 8884 OF 2019 Mrs Sunanda D/o Ravikian Sarwade ....Petitioner V/S The State Of Maharashtra And Ors ....Respondent WITH WRIT PETITION NO. 8891 OF 2019 Kailash S/o Bhaurao Deshmukh ....Petitioner V/S The State Of Maharashtra Through Its Secretary ....Respondent To The Government And Others WITH WRIT PETITION NO. 8890 OF 2019 Niranjan Babasaheb Mane ....Petitioner V/S The State Of Maharashtra Through Its Secretary Page 7/15 ::: Uploaded on - 27/01/2020 ::: Downloaded on - 28/01/2020 05:48:21 ::: To The Government And Others WITH WRIT PETITION NO. 8889 OF 2019 Mr Arjun S/o Mahadu Khandre ....Petitioner V/S The State Of Maharashtra And Ors ....Respondent WITH WRIT PETITION NO. 8888 OF 2019 Mr Mohd. Lateef S/o Mohd.yusuf ....Petitioner V/S The State Of Maharashtra And Ors ....Respondent WITH WRIT PETITION NO. 8881 OF 2019 Mr Sanjay S/o Baduji Sathe ....Petitioner V/S The State Of Maharashtra And Ors ....Respondent WITH WRIT PETITION NO. 8880 OF 2019 Mr Sadashiv S/o Babulal Tongire ....Petitioner V/S The State Of Maharashtra And Ors ....Respondent WITH WRIT PETITION NO. 8879 OF 2019 Mr Sachin S/o Ramesh Rapte ....Petitioner V/S ....Respondent Page 8/15 ::: Uploaded on - 27/01/2020 ::: Downloaded on - 28/01/2020 05:48:21 ::: The State Of Maharashtra And Ors ....Respondent WITH WRIT PETITION NO. 8878 OF 2019 Mr Subhash S/osuryabhan Pawar ....Petitioner V/S The State Of Maharashtra And Ors ....Respondent WITH WRIT PETITION NO. 8945 OF 2019 Appasaheb S/o Narayan Wani ....Petitioner V/S The State Of Maharashtra Through The ....Respondent Secretary To The Government WITH WRIT PETITION NO. 8941 OF 2019 Ashok S/o Kishan Vaishnav ....Petitioner V/S The State Of Maharashtra Through The ....Respondent Secretary To The Government WITH WRIT PETITION NO. 8943 OF 2019 Raosaheb S/o Roduba Dudhe ....Petitioner V/S The State Of Maharashtra Through The ....Respondent Secretary To The Government WITH WRIT PETITION NO. 8930 OF 2019 Page 9/15 ::: Uploaded on - 27/01/2020 ::: Downloaded on - 28/01/2020 05:48:21 ::: Prakash S/o Pandurang Akade ....Petitioner V/S The State Of Maharashtra Through The ....Respondent Secretary To The Government WITH WRIT PETITION NO. 8931 OF 2019 Mr Vikas S/o Vasudeo Manwatkar ....Petitioner V/S The State Of Maharashtra And Ors ....Respondent WITH WRIT PETITION NO. 8935 OF 2019 Mrs Mukta W/o Pradeep Chandwadkar ....Petitioner V/S The State Of Maharashtra And Ors ....Respondent WITH WRIT PETITION NO. 8940 OF 2019 Ms Kalpana D/o Trimbakrao Bhagwat ....Petitioner V/S The State Of Maharashtra And Ors ....Respondent WITH WRIT PETITION NO. 8933 OF 2019 Netra W/o Ramesh Kshirsagar ....Petitioner V/S The State Of Maharashtra Through The ....Respondent Secretary To The Government WITH Page 10/15 ::: Uploaded on - 27/01/2020 ::: Downloaded on - 28/01/2020 05:48:21 ::: WRIT PETITION NO. 8936 OF 2019 Ramesh S/o Asaram Kshirsagar ....Petitioner V/S The State Of Maharashtra Through The ....Respondent Secretary To The Government WITH WRIT PETITION NO. 8937 OF 2019 Manoj S/o Gajanan Shete ....Petitioner V/S The State Of Maharashtra Through The ....Respondent Secretary To The Government WITH WRIT PETITION NO. 8951 OF 2019 Mrs Manjusha W/o Kiran Shastri ....Petitioner V/S The State Of Maharashtra And Ors ....Respondent WITH WRIT PETITION NO. 8955 OF 2019 Mr Praveen S/o Harichandra Jawale ....Petitioner V/S The State Of Maharashtra And Ors ....Respondent WITH WRIT PETITION NO. 8946 OF 2019 Mr Madhav S/o Gunaji Wagatkar ....Petitioner V/S The State Of Maharashtra And Ors ....Respondent Page 11/15 ::: Uploaded on - 27/01/2020 ::: Downloaded on - 28/01/2020 05:48:21 ::: WITH WRIT PETITION NO. 8944 OF 2019 Ms Savita D/o Bhujangrao Kadam ....Petitioner V/S The State Of Maharashtra And Ors ....Respondent WITH WRIT PETITION NO. 8942 OF 2019 Mr Dinkar S/o Pralhad Jagdale ....Petitioner V/S The State Of Maharashtra And Ors ....Respondent WITH WRIT PETITION NO. 8939 OF 2019 Bhaginath S/o Namdeo Jadhav ....Petitioner V/S The State Of Maharashtra Through The ....Respondent Secretary To The Government WITH WRIT PETITION NO. 8928 OF 2019 Rajumar S/o Bhausaheb Raktate ....Petitioner V/S The State Of Maharashtra Through The ....Respondent Secretary To The Government WITH WRIT PETITION NO. 8927 OF 2019 Bhimrao S/o Ramrao Mahadik ....Petitioner V/S Page 12/15 ::: Uploaded on - 27/01/2020 ::: Downloaded on - 28/01/2020 05:48:21 ::: The State Of Maharashtra Through The ....Respondent Secretary To The Government WITH WRIT PETITION NO. 8926 OF 2019 Jeevanraj S/o Kundanlal Dongre ....Petitioner V/S The State Of Maharashtra Through The ....Respondent Secretary To The Government WITH WRIT PETITION NO. 8929 OF 2019 Dadasaheb S/o Prabhakar Manohar ....Petitioner V/S The State Of Maharashtra Through The ....Respondent Secretary To The Government WITH WRIT PETITION NO. 8959 OF 2019 Mr Suresh S/o Kashinath Ingale ....Petitioner V/S The State Of Maharashtra And Ors ....Respondent WITH WRIT PETITION NO. 8843 OF 2019 Manoj Kumar S/o Ulhasrao Wadgaonkar And ....Petitioner Ors V/S The State Of Maharashtra And Ors. ....Respondent WITH Page 13/15 ::: Uploaded on - 27/01/2020 ::: Downloaded on - 28/01/2020 05:48:21 ::: WRIT PETITION NO. 8844 OF 2019 Vijay S/o Laxmanrao Pund And Others ....Petitioner V/S The State Of Maharashtra Through Its Secretary ....Respondent And Others WITH WRIT PETITION NO. 8845 OF 2019 Mahesh S/o Rajeshwarrao Danke ....Petitioner V/S The Govt Of Maharashtra In Technical And ....Respondent Higher Education Dept And Others WITH WRIT PETITION NO. 8846 OF 2019 Gorkhnath S/o Baburao Tezad And Others ....Petitioner V/S The State Of Maharashtra Through Its Secretary ....Respondent And Others WITH WRIT PETITION NO. 8847 OF 2019 Dr. Shamkant S/o Rajaram Bhadlikar ....Petitioner V/S The State Of Maharashtra And Ors ....Respondent WITH WRIT PETITION STAMP NO. 24229 OF 2019 Dhame Sampat Kondiba And Ors ....Petitioner V/S Page 14/15 ::: Uploaded on - 27/01/2020 ::: Downloaded on - 28/01/2020 05:48:21 ::: State Of Maharashtra Thru Secretary, Higher ....Respondent And Technical Edu. Dept. And Ors Mihir Desai Sr. Adv. i/b Sarnath Sariputta Pramod For petitioner Mr Rohan Kaiiche h/f Anil Kumar Patil for Petitioner in WP 1376/2019 Mr Vikram V.Tarepatil for Petitioner in WP 8864/2019 Mr A.V.Anturkar Sr. Cl i/b Prathamesh Bhargude for petitioner in WP.st 5919/2019 & CAW No. 452/2019. Mr Vikas M.Mali Asstt.Government Pleader Writ Cell Res. 1 To 3 Mr R.S.Apte Sr. Cl. i/b Rajendra Anbhule Res. 4 in Wp 793/2019, wp 1376/2019, wpst 5919/2019 & wpst 27539/2019. Mr Vasant R.Kadam i/b Yuvraj P Narvankar for R. 6 in WP 792/2019 CORAM : S.C. DHARMADHIKARI & R. I. CHAGLA, JJ DATE : 27th January, 2020 P.C. :
Stand over to 06/02/2020 ( FOR REGISTRAR JUDICIAL - I ) Page 15/15 ::: Uploaded on - 27/01/2020 ::: Downloaded on - 28/01/2020 05:48:21 :::