Himachal Pradesh High Court
Shubham Sharma vs State Of H.P & Ors on 19 December, 2022
Bench: Sabina, Sushil Kukreja
Shubham Sharma Vs State of H.P & Ors .
Cr.Appeal No. 8537 of 2022 19.12.2022 Present: Mr. Gurinder Singh Parmar, Advocate for the appellants.
Mr. Ajay Vaidya, Senior Additional Advocate General, for respondent No.1.
None for respondent No.2.
r to Ms. Kanta Thakur, Advocate, for respondent No.3.
List again on 21.12.2022.
(Sabina) Judge (Sushil Kukreja) Judge Decemnber 19, 2022 (Subash/gaurav) ::: Downloaded on - 19/12/2022 20:37:17 :::CIS Vishal Sharma Vs State of H.P and ors.
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CWP No. 8721 of 202219.12.2022 Present: Mr. Devender Sharma, Advocate for the petitioner.
Mr. Adarsh Sharma, Additional Advocate General, for respondents No.1 and 2-State.
Mr. Rakesh Kumar Thakur, Advocate for respondents No. 3 to 5.
CWP No. 8721 of 2022.
Notice. Mr. Adarsh Sharma, learned Additional Advocate General and Mr. Rakesh Kumar Thakur Advocates, accept notice on behalf of the respondents, respectively and seek time to file reply.
Let notice to respondents No. 6 to 63 be issued returnable for 09.03.2023 on taking steps within a week.
CMP No. 17635 of 2022In the meantime, promotions, if any, have been made by respondent-bank from Grade-III to Grade-II employees would be subject to the final out come of the petition.
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( Sabina ) Judge ( Sushil Kukreja ) Judge December 19, 2022 (gaurav) ::: Downloaded on - 19/12/2022 20:37:17 :::CIS .
Reema Devi Vs State of H.P and ors.
CWP No. 8719 of 202219.12.2022 Present: Ms. Salochna Rana, Advocate for the petitioner.
Mr. Adarsh Sharma, Additional Advocate General, for the respondents-State.
List again on 20.12.2022. .
( Sabina ) Judge ( Sushil Kukreja ) Judge December 19, 2022 (Subash/ gaurav) ::: Downloaded on - 19/12/2022 20:37:17 :::CIS .
Vijay Pal & Ors. Vs State of H.P and ors.
CWP No. 8715 of 202219.12.2022 Present: Mr. Anil Kumar Manget, Advocate for the petitioners.
Mr. Adarsh Sharma, Additional Advocate General, for the respondents-State.
Learned Additional Advocate General requests for an adjournment.
As requested, list again on 21.12.2022.
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( Sabina ) Judge ( Sushil Kukreja ) Judge December 19, 2022 (Subash/ gaurav) ::: Downloaded on - 19/12/2022 20:37:17 :::CIS M/s TCM Steels(india) and anr Vs State of H.P and ors.
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CWP No. 8699 of 202219.12.2022 Present: Mr. Dhananjay Singh and Mr. Sahil Thakur, Advocates for the petitioners.
Mr. Adarsh Sharma, Additional Advocate General, for the respondents-State.
Notice. Mr. Adarsh Sharma, learned Additional Advocate General accepts notice on behalf of the respondents and seeks time to file reply.
List again on 04.01.2023.
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( Sabina ) Judge ( Sushil Kukreja ) Judge December 19, 2022 (Subash/ gaurav) ::: Downloaded on - 19/12/2022 20:37:17 :::CIS Krishan Chand Vs State of H.P and anr.
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CWP No. 8416 of 202219.12.2022 Present: Mr. Naresh Kaul, Advocate for the petitioner.
Mr. Adarsh Sharma, Additional Advocate General, for the respondents-State.
Learned Additional Advocate General requests for an adjournment.
As requested, list again on 21.12.2022.
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( Sabina ) Judge ( Sushil Kukreja ) Judge December 19, 2022 (Subash/ gaurav) ::: Downloaded on - 19/12/2022 20:37:17 :::CIS Bir Singh Vs State of H.P and ors.
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Ex.Petition No. 182 of 202219.12.2022 Present: Mr. Vikas Rajput Advocate, for the petitioner.
Mr. Adarsh Sharma, Additional Advocate General, for the respondents-State.
Learned Additional Advocate General requests for an adjournment.
As requested, list again on 30.12.2022.
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( Sabina ) Judge ( Sushil Kukreja ) Judge December 19, 2022 (Subash/ gaurav) ::: Downloaded on - 19/12/2022 20:37:17 :::CIS Pallavi Chauhan Vs State of H.P and ors.
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CWP No. 8701 of 202219.12.2022 Present: Mr. Dhananjay Singh and Mr. Sahil Thakur, Advocates for the petitioners.
Mr. Adarsh Sharma, Additional Advocate General, for the respondents-State.
Notice. Mr. Adarsh Sharma, learned Additional Advocate General accepts notice on behalf of the respondents and seeks time to file reply.
List along with CWP No. 6957 of 2022.
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( Sabina ) Judge ( Sushil Kukreja ) Judge December 19, 2022 (Subash/ gaurav) ::: Downloaded on - 19/12/2022 20:37:17 :::CIS Praveen Kuma Vs State of H.P and ors.
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CWP No. 8700 of 202219.12.2022 Present: Mr. Ashok Kumar, Advocate, on behalf of Mr. V.D. Khidtta Advocate for the petitioner.
Mr. Adarsh Sharma, Additional Advocate General, for respondents No. 1 to 3.
Mr. Mohar Singh Advocate on behalf of Mr. Nimish Gupta, Advocate for respondent No.4.
Notice. Mr. Adarsh Sharma, learned Additional Advocate General and Mr. Mohar Singh Advocate accept notice on behalf of the respondents respectively, and seek time to file reply.
List along with CWP No. 6957 of 2022.
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( Sabina ) Judge ( Sushil Kukreja ) Judge December 19, 2022 (Subash/ gaurav) ::: Downloaded on - 19/12/2022 20:37:17 :::CIS Palavi Chauhan Vs State of H.P and ors.
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CWP No. 8701 of 202219.12.2022 Present: Mr. Ashok Kumar, Advocate, on behalf of Mr. V.D. Khidtta Advocate for the petitioner.
Mr. Adarsh Sharma, Additional Advocate General, for respondents No. 1 to 3.
Mr. Mohar Singh Advocate on behalf of Mr. Nimish Gupta, Advocate for respondent No.4.
Notice. Mr. Adarsh Sharma, learned Additional Advocate General and Mr. Mohar Singh Advocate accept notice on behalf of the respondents respectively, and seek time to file reply.
List along with CWP No. 6957 of 2022.
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( Sabina ) Judge ( Sushil Kukreja ) Judge December 19, 2022 (Subash/ gaurav) ::: Downloaded on - 19/12/2022 20:37:17 :::CIS Baldev Krishan Vs State of H.P and ors.
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CWP No. 8535 of 202219.12.2022 Present: Mr. Sanjeev K. Suri, Advocate for the petitioners.
Mr. Adarsh Sharma, Additional Advocate General, for the respondents-State.
CWP No. 8535 of 2022& CMP No.17231 of 2022 Learned Additional Advocate General requests for an adjournment.
As requested, list again on 23.12.2022.
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( Sabina ) Judge ( Sushil Kukreja ) Judge December 19, 2022 (Subash/ gaurav) ::: Downloaded on - 19/12/2022 20:37:17 :::CIS .
Parshotam Lal Vs State of H.P and ors.
CWP No. 8534 of 202219.12.2022 Present: Mr. Sanjeev K. Suri, Advocate for the petitioners.
Mr. Adarsh Sharma, Additional Advocate General, for the respondents-State.
CWP No. 8534 of 2022 & CMP No.17235 of 2022 Learned Additional Advocate General requests for an adjournment.
As requested, list again on 23.12.2022.
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( Sabina ) Judge ( Sushil Kukreja ) Judge December 19, 2022 (Subash/ gaurav) ::: Downloaded on - 19/12/2022 20:37:17 :::CIS Baldev Krishan vs. State of H.P. and Others .
CWP No. 8535 of 202219.12.2022 Present: Mr. Sanjeev K. Suri, Advocate for the petitioners.
Mr. Adarsh Sharma, Additional Advocate General, for the respondents-State.
2022r to CWP No. 8535 of 2022& CMP No.17231 of Learned Additional Advocate General requests for an adjournment.
As requested, list again on 23.12.2022.
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( Sabina ) Judge ( Sushil Kukreja ) Judge December 19, 2022 (Subash/ gaurav) ::: Downloaded on - 19/12/2022 20:37:17 :::CIS Aman Anand Vs State of H.P and ors.
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CWP No. 8494 of 202219.12.2022 Present: Mr. Rishi Tandon, Advocate for the petitioner.
Mr. Adarsh Sharma, Additional Advocate General, for respondents No. 1 to 3.
Mr. Naresh Kaul, Advocate for respondent No.4.
Ms. Kanta Thakur, Advocate, for respondents No. 5 and 6.
CWP No. 8494 of 2022 & CMP No.17111 of 2022 Learned Additional Advocate General requests for an adjournment.
As requested, list again on 26.12.2022.
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( Sabina ) Judge ( Sushil Kukreja ) Judge December 19, 2022 (Subash/ gaurav) ::: Downloaded on - 19/12/2022 20:37:17 :::CIS .
Bharat Bhushan Vs State of H.P and ors.
CWP No. 8150 of 202219.12.2022 Present: Mr. Adarsh K. Vashista, Advocate for the petitioner.
Mr. Adarsh Sharma, Additional Advocate General, for respondents No. 1 to 3.
No. 4 and 5.
r to Mr. K.B. Khajuria, Advocate, for respondents List again on 21.12.2022.
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( Sabina ) Judge ( Sushil Kukreja ) Judge December 19, 2022 (Subash/ gaurav) ::: Downloaded on - 19/12/2022 20:37:17 :::CIS Corporate Care Market Vs State of H.P and ors.
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CWP No. 7965 of 202219.12.2022 Present: Mr. Arsh Rattan, Advocate for the petitioner.
Mr. Ajay Vaidya, Senior Additional Advocate General, for respondents No. 1 to 8/State.
List again on 21.12.2022.
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( Sabina ) Judge ( Sushil Kukreja ) Judge December 19, 2022 (Subash/ gaurav) ::: Downloaded on - 19/12/2022 20:37:17 :::CIS M/s Venus Remedies Ltd. vs. Jai Chand .
CWP No. 7345 of 202219.12.2022 Present: Mr. Prince Advocate, on behalf of Mr. Rahul Mahajan, Advocate for the petitioner. Mr. Manohar Lal Sharma, Advocate for the respondent.
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Admit.
r to ( Sabina ) Judge ( Sushil Kukreja ) Judge December 19, 2022 (Subash/ gaurav) ::: Downloaded on - 19/12/2022 20:37:17 :::CIS Niddhi Kant Vs. State of H.P and ors.
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CWP No. 7341 of 202219.12.2022 Present: None for the petitioner.
Mr. Adarsh Sharma, Additional Advocate General, for respondent No.1. Mr. Balram Sharma, Deputy Solicitor General of India for respondents No. 2 and 3.
CWP No. 7341 of 2022 & CMP No. 14696 of 2022 None has appeared on behalf of the petitioner.
In the interest of justice, list again on 27.12.2022.
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( Sabina ) Judge ( Sushil Kukreja ) Judge December 19, 2022 (Subash/ gaurav) ::: Downloaded on - 19/12/2022 20:37:17 :::CIS Dhyan Singh Vs. State of H.P. & Ors.
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CWP No. 7134 of 202219.12.2022 Present: Mr. Naresh Kaul, Advocate for the petitioner.
Mr. R.P Singh, Deputy Advocate General for the respondents.
CWP No. 7134 of 2022 & CMP No. 14234 of 2022 List again on 21.12.2022.
Learned Deputy Advocate General is directed to produce the relevant record for the date fixed.
( Sabina ) Judge ( Sushil Kukreja ) Judge December 19, 2022 (Subash/ gaurav) ::: Downloaded on - 19/12/2022 20:37:17 :::CIS Promila Sharma vs. State of H.P. and Anr.
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CWP No. 2479 of 201919.12.2022 Present: None for the petitioner.
Mr. Adarsh Sharma, Additional Advocate General for respondent No.1.
Mr. Angrez Kapoor, Advocate for respondent No.2-H.P. Staff Selection Commission.
Even on the second call, none has appeared on behalf of the petitioner. On the last date of hearing following orders was passed:-
"None for the petitioner List on 19.12.2022.
It is made clear that in the event, counsel for the petitioner is not present on the next date, appropriate order would be passed, as including that of dismissal of petition."
Since none has appeared on behalf of the petitioner, petition is dismissed for want of prosecution.
( Sabina ) Judge ( Sushil Kukreja ) Judge December 19, 2022 (Subash/ gaurav) ::: Downloaded on - 19/12/2022 20:37:17 :::CIS .
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