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[Cites 0, Cited by 0] [Section 8(2)] [Section 8] [Entire Act]

State of Rajasthan - Subsection

Section 8(2)(f) in Mahatma Jyoti Rao Phoole University, Jaipur, 2012

(f)to review, if necessary, the evaluated progress report of a Research Supervisor on the work of a candidate for the Ph.D. degree, and