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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Rajasthan - Subsection

Section 8(2) in Mahatma Jyoti Rao Phoole University, Jaipur, 2012

(2)The powers and functions of the Research Board shall be as follows, namely: -
(a)to recommend the minimum qualification for a Research Supervisor;
(b)to recommend the names of University Researchers as Supervisors for guiding research;
(c)to recommend the names of distinguished persons from outside the University for guiding research;
(d)to consider the recommendations of Departmental Research Committee for registration of candidates for Ph.D. degree;
(e)to consider the cases of registration for doctoral degree where there is change of subject of research topic;
(f)to review, if necessary, the evaluated progress report of a Research Supervisor on the work of a candidate for the Ph.D. degree, and
(g)to determine cases of difference of opinion between examiners of Ph.D. thesis and like other cases, not expressly covered by University norms.