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[Cites 0, Cited by 0] [Section 26(2)] [Section 26] [Entire Act]

State of Punjab - Subsection

Section 26(2)(a) in Punjab Boiler Operation Engineers' Rules, 2001

(a)a copy of the degree or diploma, as the case may be, attested by the Principal of the concerned Institution or a Gazetted Officer alongwith the application for registration;