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[Cites 0, Cited by 0] [Section 40(1)] [Section 40] [Entire Act]

State of Chattisgarh - Subsection

Section 40(1)(iv) in The Chhattisgarh Kushabhau Thakre Patrakarita Avam Jansanchar University Act, 2004

(iv)three subject experts to be nominated by the Kuladhipati [x x x] [Omitted by C.G. Act No. 15 of 2005 (w.e.f. 25-8-2005).] not connected with University in any manner.