Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 43] [Entire Act]

State of Andhra Pradesh - Subsection

Section 43(2) in The Andhra Pradesh Contract Labour (Regulation and Abolition) Rules, 1971

(2)
(i)The canteen shall be sufficiently lighted at all times when any person has access to it.
(ii)The floor shall be made of smooth and impervious material and inside walls shall be limewashed or colourwashed at least once in each year :
Provided that the inside walls of the kitchen shall be limewashed every four months.