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[Cites 0, Cited by 0] [Section 43(2)] [Section 43] [Entire Act]

State of Andhra Pradesh - Subsection

Section 43(2)(ii) in The Andhra Pradesh Contract Labour (Regulation and Abolition) Rules, 1971

(ii)The floor shall be made of smooth and impervious material and inside walls shall be limewashed or colourwashed at least once in each year :