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State of Andhra Pradesh - Section

Section 43 in The Andhra Pradesh Contract Labour (Regulation and Abolition) Rules, 1971

43.

(1)The canteen shall consist of atleast a dining hall, kitchen, storeroom, pantry and washing places separately for workers and for utensils.
(2)
(i)The canteen shall be sufficiently lighted at all times when any person has access to it.
(ii)The floor shall be made of smooth and impervious material and inside walls shall be limewashed or colourwashed at least once in each year :
Provided that the inside walls of the kitchen shall be limewashed every four months.
(3)
(i)The precincts of the canteen shall be maintained in a clean and sanitary condition.
(ii)Waste water shall be carried away in suitable covered drains and shall not be allowed to accumulate so as to cause a nuisance.
(iii)Suitable arrangements shall be made for the collection and disposal of garbage.