Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 108G] [Entire Act] State of Jammu-Kashmir - Subsection Section 108G(c) in Jammu and Kashmir Panchayati Raj Rules, 1996 (c)the time and date for the withdrawal of candidature, which shall be the day immediately the date for scrutiny the nominations; and
