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[Cites 0, Cited by 0] [Section 79] [Entire Act]

State of Uttar Pradesh - Subsection

Section 79(1) in The Greater Noida Industrial Development Area Building Regulations, 1992

(1)For all buildings exceeding 15 mtrs. in height, refuge area shall be provided a follows :
(a)The floors above 15 mtrs. and up to 24 mtrs. one refuge area on the floor immediately above 18 mtrs.
(b)For floors above 25 mtrs. and up to 36 mtrs. one refuge area on the floor immediately above 24 mtrs.
(c)For floors above 36 mtrs. one refuge area per every five floors above 36 mtrs.