Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 79(1)] [Section 79] [Entire Act] State of Uttar Pradesh - Subsection Section 79(1)(a) in The Greater Noida Industrial Development Area Building Regulations, 1992 (a)The floors above 15 mtrs. and up to 24 mtrs. one refuge area on the floor immediately above 18 mtrs.