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[Cites 0, Cited by 0] [Section 67(2)] [Section 67] [Entire Act]

State of Assam - Subsection

Section 67(2)(a) in Assam Notified Urban Areas (Other than Guwahati) Building Rules, 2014

(a)minimum front set back of 3.0 m with 1.5 m cantilever in upper floor;