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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Punjab - Subsection

Section 8(1) in The Punjab State Warehousing Corporation Staff (Conditions of Service) Group C and Group D (Service) Regulations, 2002

(1)The members of the Service shall be entitled to such scales of pay as may be authorized by the Punjab State Warehousing Corporation. The scales of pay, at present, in force in respect of the members of the Service are given in Appendix 'A'.