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[Cites 0, Cited by 0] [Section 26] [Entire Act]

State of Manipur - Subsection

Section 26(1) in Manipur International University Act, 2018

(1)The University shall be eligible to seek, apply and accept accreditation/ membership/ recognition/ registration/ award/ listing/ rating etcetera, from any respective national and international accreditation, recognition, auditing, controlling, listing, academic, professional bodies, associations, organizations and other institutions and various authorities for the benefit of the University, its students, faculty, staff and public in general.