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[Cites 0, Cited by 0] [Section 6(3)] [Section 6] [Entire Act]

State of Madhya Pradesh - Subsection

Section 6(3)(b) in The Rajiv Gandhi Proudyogiki Vishwavidyalaya Adhiniyam, 1998

(b)the Colleges or Polytechnics or Institutions imparting instructions exclusively in Agriculture and allied sciences and admitted or deemed to be admitted to the privileges of Agricultural Universities of the State;