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State of Assam - Section

Section 54 in The Assam Cinemas (Regulation) Rules, 1960

54. Electrical installation generally.

(1)The entire electrical installation shall conform to the relevant provisions of the Indian Electricity Act, 1910, and the rules made thereunder. The layout drawing for the electrical installation work including the switch board shall be subject to prior approval of the Government Electricity Department. No work shall be commenced until the sanction of the Government Electricity Department has been obtained to what is proposed to be done.
(2)The electrical installation throughout the premises shall be subject to the inspection by an officer of competent jurisdiction of the Department of Electricity under the powers of the Indian Electricity Act. The instructions and directions of the officer in accordance with the requirements of the Indian Electricity Act and rules and of these Rules will be notified in writing to the licensee or his agent or manager and a copy will be sent by the officer to the Licensing Authority.