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[Cites 0, Cited by 0] [Section 16(6)] [Section 16] [Entire Act]

State of Uttar Pradesh - Subsection

Section 16(6)(i) in The U.P. Pravidhik Shiksha (Admission Conduct of Examinations and Conferment of Certificates and Diplomas) Regulations, 1992

(i)shall also be subject to the limit of number of change as given in Regulation 22; and