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[Cites 0, Cited by 0] [Section 18(1)] [Section 18] [Entire Act]

State of Uttar Pradesh - Subsection

Section 18(1)(iii) in The U.P. District Offices (Collectorates) Ministerial Service Rules, 1980

(iii)one other senior officer not below the rank of Additional District Magistrate to be nominated by the Commissioner of the Division.