Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7] [Entire Act] State of Tamilnadu - Subsection Section 7(c) in The Chennai Metropolitan Water Supply and Sewerage Board's Sewerage Regulations, 1988 (c)Brickwork: Brick work shall be constructed of well burnt, hard, sound and truly shaped bricks laid in cement mortar and properly bonded.
