Bombay High Court
Dilip Kumar vs Esque Finmark Pvt. Ltd on 17 April, 2023
Author: Madhav
Bench: Madhav
Board Sr.No.:-44
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
SECOND APPEAL NO. 188 OF 2023
Dilip Kumar ....APPELLANT
V/S
Esque Finmark Pvt. Ltd. ....RESPONDENT
WITH SECOND APPEAL STAMP NO. 5562 OF 2023 Surendra Gauri Shankar ....APPELLANT V/S Esque Finmark Pvt. Ltd. And Ors ....RESPONDENT WITH SECOND APPEAL NO. 237 OF 2023 Kishore Kumar Umedmal Kothari ....APPELLANT V/S Esque Finmark Pvt. Ltd. ....RESPONDENT WITH SECOND APPEAL NO. 234 OF 2023 Sangeeta Kothari ....APPELLANT V/S Esque Finmark Pvt. Ltd. ....RESPONDENT WITH SECOND APPEAL NO. 242 OF 2023 Page 1/3 ::: Uploaded on - 18/04/2023 ::: Downloaded on - 18/04/2023 23:37:33 ::: Rajesh Futermal Jain ....APPELLANT V/S Esque Finmark Pvt. Ltd. ....RESPONDENT WITH SECOND APPEAL NO. 238 OF 2023 Sharmila Mukesh Jain ....APPELLANT V/S Esque Finmark Pvt. Ltd. ....RESPONDENT WITH SECOND APPEAL NO. 239 OF 2023 Rajesh Bastimal Mehta ....APPELLANT V/S Esque Finmark Pvt. Ltd. ....RESPONDENT WITH SECOND APPEAL NO. 241 OF 2023 Kamlesh Champalal Dolani ....APPELLANT V/S Esque Finmark Pvt. Ltd. ....RESPONDENT WITH SECOND APPEAL NO. 240 OF 2023 Jayshree Jain ....APPELLANT V/S Esque Finmark Pvt. Ltd. ....RESPONDENT WITH INTERIM APPLICATION NO. 2089 OF 2023 In Page 2/3 ::: Uploaded on - 18/04/2023 ::: Downloaded on - 18/04/2023 23:37:33 ::: Second Appeal 188 OF 2023 Dilip Kumar ....PETITIONER V/S Esque Finmark Pvt. Ltd. ....RESPONDENT Mr. Arya Sapre i/by Mr. Anwar Landge for Appellant/Applicant in Second Appeal No.188 of 2023 & Second Appeal (St) No.5562 of 2023. Mr. Sunny Shah i/by Mr. Ashish Suryawanshi for Appellant in SA/234/2023,SA/238/2023,SA/239/2023,SA/241/2023,SA/240/ 2023,SA/237/2023,SA/242/2023. Adv. Rashmin Jain a/w Mr. Rishabh Ranka a/w Mr. Prathamesh Jadhav i/b Kanga & Co., for the Respondent No.1 in Second Appeal No.188 of 2023 & Second Appeal (St) No.5562 of 2023. Mr. Jeet Gandhi, for Respondent No.2 in Second Appeal No.188 of 2023 & Second Appeal (St) No.5562 of 2023.
CORAM : HON'BLE SHRI JUSTICE MADHAV J.
JAMDAR J
DATE : 17th April, 2023
P.C. :
At the request of the learned Counsel for the Appellant(s)/ Applicant(s) / Petitioner(s) / Respondent No. stand over to 14/06/2023. Ad-interim order, if any, to continue till then.
( FOR REGISTRAR JUDICIAL - I ) Page 3/3 ::: Uploaded on - 18/04/2023 ::: Downloaded on - 18/04/2023 23:37:33 :::