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[Cites 0, Cited by 0] [Section 22(3A)] [Section 22] [Entire Act]

State of West Bengal - Subsection

Section 22(3A)(v) in The Burdwan University Act, 1981.

(v)three Teachers, other than Professors, participating in postgraduate teaching in the subject or subjects concerned in constituent colleges in which instruction is provided for courses of study in Medicine elected by such Teachers from amongst themselves;