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[Cites 0, Cited by 0] [Section 11(10)] [Section 11] [Entire Act]

Union of India - Subsection

Section 11(10)(e) in The Central Silk Board Silkworm Seed Regulations, 2010

(e)the supernatant shall be rejected and the sediment be dissolved in 2-3 drops of K2CO3 (0.6%) solution and mixed well;