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[Cites 0, Cited by 0] [Section 8(1)] [Section 8] [Entire Act]

Union of India - Subsection

Section 8(1)(e) in The National Award for the Empowerment of Persons with Disabilities Rules, 2013

(e)Selection Committee while selecting the awardees in the category of employees or selfemp1oyed persons with disabilities shall give due representation to both rural and urban disabled persons and disabled women and shall ensure equitable regional representation.