Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 7(1)] [Section 7] [Entire Act]

State of Odisha - Subsection

Section 7(1)(b) in The Orissa Printing and Stationery Service (State Service Class I and II) Rules, 1981

(b)An officer having successfully, completed at least two years' training course in Printing Technology in the London College of Printing or any other institution of equivalent standard in India or abroad will however, get preference over others.