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[Cites 0, Cited by 0] [Section 46] [Entire Act]

State of Rajasthan - Subsection

Section 46(9) in Rajasthan Electricity Regulatory Commission (Terms and Conditions for Determination of Tariff) Regulations, 2009

(9)In case of considerable variance in the norms and actual value in the year immediately preceding the tariff period, the Commission may allow the generating company to achieve the normative level over a period of time.