Section 16 in Armourer, Class III, Home Guards Organisation (Competitive Examination) Rules, 2012
16. Mark-sheet and Rechecking of Marks.
(1)A candidate who desires to have his/her marks of written examination rechecked may apply to the Board along with such fees as may be fixed by the Board, within a period of fifteen days from the date of declaration of the final result of the main examination.(2)A candidate who desires to have the mark-sheet of the Main Examination shall apply to the Board along with such fees as may be fixed by the Board within a period of fifteen days from the date of declaration of the final result of the examination.
