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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Gujarat - Subsection

Section 16(2) in Armourer, Class III, Home Guards Organisation (Competitive Examination) Rules, 2012

(2)A candidate who desires to have the mark-sheet of the Main Examination shall apply to the Board along with such fees as may be fixed by the Board within a period of fifteen days from the date of declaration of the final result of the examination.