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[Cites 0, Cited by 0] [Section 20] [Entire Act]

State of Punjab - Subsection

Section 20(1) in Punjab State Electricity Regulatory Commission (Open Access) Regulations, 2005

(1)An Open Access customer shall provide for or bear the cost of equipments for communication up to nearest Sub Load Despatch Centre or State Load Despatch Center for two channels for communicating meter readings on real time basis.