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[Cites 0, Cited by 0] [Section 16(16)] [Section 16] [Entire Act]

State of Bihar - Subsection

Section 16(16)(a) in Bihar Electricity Regulatory Commission (Multi Year Distribution Tariff) Regulations, 2015

(a)A team shall be formed by Distribution Licensee to validate the status of meters, load of metered consumers and category classification of consumers in the area of operations of Distribution Licensee.