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[Cites 0, Cited by 0] [Section 16(4)] [Section 16] [Entire Act]

State of Punjab - Subsection

Section 16(4)(b) in The Punjab Panchayat Samitis and Zila Parishads Services Rules, 1965

(b)If the pay drawn by him immediately before the commencement of these rules does not fit in at any stage in the new scale, his pay will be fixed in the new scale at a stage next below that pay which is being drawn by him immediately before such commencement: