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[Cites 0, Cited by 0] [Section 37] [Entire Act]

State of Nagaland - Subsection

Section 37(1) in The Global Open University (Nagaland) Act, 2006

(1)The Academic Council shall be the supreme academic body of the University and it shall subject to the provisions of this Act and the regulations made thereunder, have power of control and general regulation in regard to and be responsible for, the maintenance a standards of education instruction and examinations of the University.