Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 18(5)] [Section 18] [Entire Act] State of Odisha - Subsection Section 18(5)(b) in The Orissa Statistics and Economics Service Rules, 1979 (b)Sub-clause (ii) of Clause (d) of Sub-rule (1) of the said rule shall not apply.