Section 27(2)(b) in The Orissa Civil Services (Commutation of Pension) Rules, 1992

[Cites 0, Cited by 0] [Section 27(2)] [Section 27] [Entire Act]

State of Odisha - Subsection

Section 27(2)(b) in The Orissa Civil Services (Commutation of Pension) Rules, 1992

(b)endorse to the applicant a copy of the order issued under Sub-rule (1) with the remarks that he should collect the commuted value from the disbursing authority; and

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State of Odisha - Subsection

Section 27(2)(b) in The Orissa Civil Services (Commutation of Pension) Rules, 1992