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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Punjab - Subsection

Section 16(a) in The Punjab Homoeopathic Practitioners (Appointment of Examiners, Centre Superintendent and Conduct of Examinations) Regulations, 1984

(a)While preparing award-lists, the examiners shall follow strictly the instructions printed on the award-list. They shall also see that:-
(i)all blank spaces on the top and at the bottom of each page are properly filled in. The words "Maximum Marks' in the context mean the maximum marks assigned to the paper and minimum marks mean the minimum marks required to pass in the paper.
(ii)A certificate on the award-lists that minimum and maximum marks allotted to the paper are in accordance with the marks given in the Book of Instructions and on the question paper, respectively, is invariably recorded.
(iii)All pages of the award-lists are duly signed and the changes or corrections made therein are duly initialled with date.
(iv)All the award-lists are signed on both sides by the Internal and External Examiners.