Section 102(3) in Code of Regulations for Anglo-Indian Schools-Tamil Nadu State
(3)He shall produce before admission the following certificates: -(a)Certificate of Health. - A certificate from a District Medical Officer or other medical officer accepted by the controlling authority, certifying that the candidate is physically fit to perform efficiently the duties of a teacher.(b)Certificate of Education. - A certificate of general education as laid down in Article 92.A candidate who does not possess the prescribed educational certificate may be admitted if the Inspector considers he has equivalent educational qualifications.(c)A Certificate of Conduct. - A certificate given by some responsible person acceptable to the controlling authority.Selection of Stipendiaries