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[Cites 0, Cited by 0] [Section 102(3)] [Section 102] [Entire Act]

State of Tamilnadu - Subsection

Section 102(3)(a) in Code of Regulations for Anglo-Indian Schools-Tamil Nadu State

(a)Certificate of Health. - A certificate from a District Medical Officer or other medical officer accepted by the controlling authority, certifying that the candidate is physically fit to perform efficiently the duties of a teacher.