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[Cites 0, Cited by 0] [Section 105(2)] [Section 105] [Entire Act]

State of Assam - Subsection

Section 105(2)(c) in Assam Notified Urban Areas (Other than Guwahati) Building Rules, 2014

(c)Rs. 250.00 (Rupees two hundred fifty only) for a single residential building.