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State of Assam - Section

Section 105 in Assam Notified Urban Areas (Other than Guwahati) Building Rules, 2014

105. Annual Rate of License/ Enrolment Fees of Technical Personnel.

(1)Architect/ Engineer/ Group/ Agency/Others.
(a)Rs. 1500.00 (Rupees one thousand five hundred) only per year.
(b)Rs.500.00 (Rupees five hundred) only for a single multi storeyed commercial building, apartment, residential and others.
(c)Rs. 250.00 (Rupees two hundred fifty) only for a single residential building.
(2)Supervisor.-
(a)Rs. 1000.00 (Rupees one thousand) only per year.
(b)Rs. 500.00 (Rupees five hundred) only for single multistoried project.
(c)Rs. 250.00 (Rupees two hundred fifty only) for a single residential building.
(3)Renewal of license shall be made by the Authority on receipt of annual renewal fee, annual renewal fees to be equivalent to original fees, provided that no renewal of license is permissible for single project.