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[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Gujarat - Subsection

Section 17(5) in Surveyor, Class III, Forest Department (Competitive Examination) Rules, 2013

(5)The Board or Authority shall also recommend the names of the candidates belonging to the Scheduled Castes, Scheduled Tribes, Socially and Educationally Backward Classes, Women and Ex-servicemen to the extent of the number of vacancies reserved for such categories.