Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] State of Andhra Pradesh - Subsection Section 3(1) in Andhra Pradesh Para Medical Board Rules, 2006 (1)The Non-Official Members of the Board shall be entitled for a sitting fee of Rs. 1000/- (Rupees one thousand only) per day, on the day of meeting officially convened.
