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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Bengal Presidency - Subsection

Section 2(7) in The Bengal Agricultural And Sanitary Improvement Act, 1920

(7)"major scheme" means a scheme-
(i)in which the estimated cost of the work involved exceeds the prescribed amount, or
(ii)in which more than one independent local authority is concerned, or
(iii)which the Collector has certified should be treated, in such circumstances as may be prescribed, as a major scheme;